Rajasthan High Court - Jaipur
Mohammed Khalil Essa Memon S/O Shri Essa ... vs Union Of India on 9 September, 2020
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 9820/2020
Mohammed Khalil Essa Memon S/o Shri Essa Memon, Aged
About 70 Years, Resident Of 52, Fifth Floor, Jupiter Bldg, Cuffe
Parade, Colaba, Mumbai, Maharashtra-400005, India, Having
Din-02468805
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai, Maharashtra- 400002
----Respondents
For Petitioner(s) : Mr.Prateek Kedawat for Mr.Hitesh Mishra For Respondent(s) :
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 09/09/2020 Learned counsel for the petitioner submitted that on account of territorial jurisdiction, this Court may not entertain the present writ petition and as such, liberty is sought to file the writ petition at appropriate place.
This Court dismisses the present writ petition as withdrawn with liberty, as prayed for.
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