Supreme Court - Daily Orders
Joint Commissioner Of Income Tax vs M/S Pfizer Healthcare India Private ... on 29 August, 2023
Bench: Hrishikesh Roy, Sanjay Karol
ITEM NO.42 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29289/2022
(Arising out of impugned judgment and order dated 31-03-2022 in WA
No. 1148/2021 passed by the High Court Of Judicature At Madras)
JOINT COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S PFIZER HEALTHCARE INDIA PRIVATE LIMITED Respondent(s)
(IA No. 148981/2022 - CONDONATION OF DELAY IN FILING
IA No. 148979/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
WITH
Diary No(s). 30785/2022 (XII)
(FOR CONDONATION OF DELAY IN FILING ON IA 150039/2022
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
150040/2022
IA No. 150039/2022 - CONDONATION OF DELAY IN FILING
IA No. 150040/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 32777/2022 (XII)
(FOR CONDONATION OF DELAY IN FILING ON IA 162190/2022
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
162191/2022
IA No. 162190/2022 - CONDONATION OF DELAY IN FILING
IA No. 162191/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 31467/2022 (XII)
(FOR CONDONATION OF DELAY IN FILING ON IA 158850/2022
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
158853/2022
IA No. 158850/2022 - CONDONATION OF DELAY IN FILING
IA No. 158853/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 31483/2022 (XII)
(FOR CONDONATION OF DELAY IN FILING ON IA 161504/2022
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
161505/2022
Signature Not Verified
IA No. 161504/2022 - CONDONATION OF DELAY IN FILING
Digitally signed by
NITIN TALREJA
Date: 2023.08.29
IA No. 161505/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
17:10:16 IST
Reason:
JUDGMENT)
1
SLP(C) No. 23779/2022 (XII)
(IA No. 172975/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 23780/2022 (XII)
(IA No. 178422/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 2604/2023 (XII)
(IA FOR CONDONATION OF DELAY IN FILING ON IA 21844/2023
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
21845/2023
IA No. 21844/2023 - CONDONATION OF DELAY IN FILING
IA No. 21845/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 3706/2023 (XII)
(IA FOR CONDONATION OF DELAY IN FILING ON IA 29528/2023
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
29529/2023
IA No. 29528/2023 - CONDONATION OF DELAY IN FILING
IA No. 29529/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 29-08-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE SANJAY KAROL
For Petitioner(s) Mr. N Venkatraman, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Shashank Bajpai, Adv.
Mr. Chinmayee Chandra, Adv.
Mr. Mohd Akhil, Adv.
Mr. Annirudh Sharma Ii, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Manish Pushkarna, Adv.
For Respondent(s) M/S. Cyril Amarchand Mangaldas, AOR
Mr. V.P. Thangadurai, Adv.
Mr. Sumit Attri, Adv.
Mr. Mayank Pandey, AOR
Ms. Sansriti Pathak, AOR
Mr. Vivek Jain, AOR
Ms. Suchitra Kumbhat, Adv.
Mr. Sandeep Bagmar, Adv.
Ms. Honey Kumbhat, Adv.
Mr. Abhinav Jain, Adv.
Mr. Rajat Jain, Adv.
2
Mr. Ravi Raghunath , AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the respondent seeking adjournment to file counter affidavit, the matters stand adjourned by two weeks.
(NITIN TALREJA) (KAMLESH RAWAT)
COURT MASTER (SH) ASSISTANT REGISTRAR
3