Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act] State of Punjab - Subsection Section 94(1)(a) in Punjab Municipal Act, 1911 (a)remove or order the removal of any person who by his presence interferes with or impedes the operations for extinguishing the fire or for saving life or property;