Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Rajasthan - Subsection Section 45(2) in Rajasthan Habitual Offenders Rules, 1955 (2)The pass-book of the account mentioned above shall be kept in the custody of the [corrective settlement] [Substituted by ibid] Manager.
