Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(i) in The Punjab School Education Board Employees (Punishment and Appeal) Regulations, 1978

(i)'Employee' means any person appointed to any post by the Board or by any other authority subordinate to it in connection with the affairs of the Punjab School Education Board.