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Madhya Pradesh High Court

Dr. Virendra Kumar Gaur vs The State Of Madhya Pradesh on 17 July, 2019

1 WP-18708-2017 The High Court Of Madhya Pradesh WP-18708-2017 (DR. VIRENDRA KUMAR GAUR Vs THE STATE OF MADHYA PRADESH) 3 Gwalior, Dated : 17-07-2019 Ms. Smarti Sharma, learned counsel for petitioner prays for and is granted two weeks' time to file rejoinder in the matter.

List this case after two weeks.

(VISHAL MISHRA) JUDGE (LJ*) LOKENDRA JAIN 2019.07.18 11:37:40 +05'30'