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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in THE RAJASTHAN MADARSA BOARD ACT, 2020

(2)Subject to the general control and supervision of the Chairperson, the Secretaryshall be the principal administrative officer of the Board and shall be entitled to participate inthe meetings of the Board but shall not be entitled to vote thereat. He shall be responsible forrecording the proceedings of the meetings of the Board.