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State of Rajasthan - Section

Section 84 in The Rajasthan Revenue Courts Manual, 1956

84. Marking of documents on refusal by party and his pleaders.

- Should either party or his pleader entitled to receive a document, under rules, be absent or for good cause unwilling to receive it. it shall be marked "not part of the record", as note of the same being made in appropriate column of the list of documents filed.