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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Chattisgarh - Subsection

Section 103(2) in The Chhattisgarh Motor Vehicles Rules, 1994

(2)No inscription on the wind screen shall be so painted which obstruct the vision of the driver on the steering wheel. Where any inscription on the wind screen obstructs the vision of the driver, it shall be removed forthwith and shall be properly repainted.