Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13F] [Entire Act] Daman and Diu - Subsection Section 13F(1) in The Goa, Daman and Diu Public Gambling Act, 1976 (1)The Government may, by notification in the Official Gazette, specify the rates of fee that may be levied for conducting game/games authorized under subsection (1) of section 13A.
