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[Cites 0, Cited by 14] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(5) in Rajasthan Rent Control Act, 2001

(5)Notwithstanding anything contained in Sub-section (3), the High Court may authorise the Presiding Officer of one Rent Tribunal to discharge the functions of the Presiding Officer of another Rent Tribunal also.