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Madhya Pradesh High Court

Municipal Council Malanjkhand vs Hindustan Copper Llimited Malanjkhand ... on 29 September, 2021

Author: Chief Justice

Bench: Chief Justice

                                                                     1                            WP-6630-2013
                                            The High Court Of Madhya Pradesh
                                                       WP-6630-2013
                                  (MUNICIPAL COUNCIL MALANJKHAND Vs HINDUSTAN COPPER LLIMITED MALANJKHAND COPPER
                                                                      PROJECT)

                                  6
                                  Jabalpur, Dated : 29-09-2021
                                          None for the petitioner.
                                          Shri R.K Sanghi, learned counsel for the respondent.

As prayed by learned counsel for the respondent, the case is adjourned.

List the matter along with W.P No. 1199/1999 on 27/10/2021.


                                          (MOHAMMAD RAFIQ)                          (VIJAY KUMAR SHUKLA)
                                           CHIEF JUSTICE                                       JUDGE


                                  tarun




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Date: 2021.09.30 10:36:40 IST