Madhya Pradesh High Court
Municipal Council Malanjkhand vs Hindustan Copper Llimited Malanjkhand ... on 29 September, 2021
Author: Chief Justice
Bench: Chief Justice
1 WP-6630-2013
The High Court Of Madhya Pradesh
WP-6630-2013
(MUNICIPAL COUNCIL MALANJKHAND Vs HINDUSTAN COPPER LLIMITED MALANJKHAND COPPER
PROJECT)
6
Jabalpur, Dated : 29-09-2021
None for the petitioner.
Shri R.K Sanghi, learned counsel for the respondent.
As prayed by learned counsel for the respondent, the case is adjourned.
List the matter along with W.P No. 1199/1999 on 27/10/2021.
(MOHAMMAD RAFIQ) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
tarun
Signature Not Verified
SAN
Digitally signed by TARUN KUMAR
SALUNKE
Date: 2021.09.30 10:36:40 IST