Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 525] [Entire Act] State of Jharkhand - Subsection Section 525(a) in Bihar Education Code, 1961 (a)Where the medical charge is held by a Civil Assistant Surgeon or a registered private medical practitioner possessing the requisite qualification for an Assistant Surgeon-
