Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

NCT Delhi - Subsection

Section 35(1) in The Bombay Prevention Of Begging Act, 1959 [Delhi Extension]

(1)The Chief Commissioner may by notification in the Delhi Gazette and subject to the condition of previous publication, make rules, for carrying out the purpose of this Act.