Supreme Court - Daily Orders
Awdhesh Kumar Verma vs American Methodist Mission on 17 November, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.8 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 36208/2013
(Arising out of impugned final judgment and order dated 17/04/2013
in AFO No. 415/2012 passed by the High Court Of Uttarakhand At
Nainital)
AWDHESH KUMAR VERMA Petitioner(s)
VERSUS
AMERICAN METHODIST MISSION & ORS. Respondent(s)
(With appln. For ex-parte stay of further proceedings and
interim relief and office report)
(For final disposal)
WITH
SLP(C) No. 6151/2015
(With appln.(s) for exemption from filing O.T. and permission to
file additional documents and Interim Relief and Office Report)
SLP(C) No. 36209/2013
(With appln.(s) for ex-parte stay and Interim Relief and Office
Report)
Date : 17/11/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Manoj Swarup,Adv.
Ms. Lalita Kohli,Adv.
For M/s Manoj Swarup & Co.,Advs.
Mr. R.Vankataramani,Sr.Adv.
Mrs. Mona K. Rajvanshi,Adv.
Mr. Anurag Kashyap,Adv.
Mr. Yashraj Singh Bundela,Adv.
Ms. Neelam Singh,Adv.
For Respondent(s) Mr. Arvind Singh,Adv.
Mr. Sudhir Kumar,Adv.
Mr. Vipin Kumar Raghav,Adv.
Signature Not Verified
For Dr. Kailash Chand,Adv.
Digitally signed by
Sarita Purohit
Date: 2015.11.18
11:21:33 IST
Reason:
1
Mr. R.Vankataramani,Sr.Adv.
Mrs. Mona K. Rajvanshi,Adv.
Mr. Anurag Kashyap,Adv.
Mr. Yashraj Singh Bundela,Adv.
Ms. Neelam Singh,Adv.
Mr. Sudhir Naagar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List these matters on 24th November, 2015 at 10.30 a.m. as part-heard.
(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar 2