Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 695] [Entire Act] State of Uttar Pradesh - Subsection Section 695(3) in The General Rules (Civil), 1957 (3)the order appointing guardian shall carry, attached to it a photograph of the child duly countersigned by an officer of the court.]
