Bombay High Court
M/S. Saint Gobain India Pvt. Ltd vs The Goods Transport Labour Board, ... on 17 January, 2019
Bench: B.R. Gavai, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10598 OF 2016
M/s. Saint Gobain India Pvt. Ltd. ....Petitioner
V/S
The Goods Transport Labour Board, Greater ....Respondent
Mumbai Through Chairman And Secretary And Ors Mr Prabhakar Manohar Jadhav, Advocate For Petitioner ( MENTIONED AT 11.00 A.M. ) Mrs R A Salunkhe, AGP for Respondent - State.
CORAM : B.R. GAVAI &
N. J. JAMADAR, JJ
DATE : 17th January, 2019
P.C. :
At the request of learned advocate for the petitioners, Stand over to 22/01/2019.
Writ Petition No. 11558/2017 to be heard with this Writ Petition on 22/01/2019.
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