Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 27] [Entire Act] NCT Delhi - Subsection Section 27(2) in The Delhi Land Revenue Act, 1954 (2)All other disputes regarding entries in the Annual Register shall be decided by the Tahsildar on the basis of possession.
