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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(5)(f) in Andhra Pradesh Law Officers (Appointment and Conditions of Service) Rules, 1999

(f)Additional Public Prosecutors in the Additional District and Sessions Courts shall be paid a consolidated remuneration of Rs. 7,000/-(Rupees Seven thousand only) per month.