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[Cites 0, Cited by 0] [Section 686AA(3)] [Section 686AA] [Entire Act]

State of Telangana - Subsection

Section 686AA(3)(v) in Greater Hyderabad Municipal Corporation Act, 1955

(v)particulars of officers who are competent to grant concessions, permissions, permits and authorizations for each branch of activity relating to Corporation;