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State of Bihar - Section

Section 7 in Bihar Finance Act, 2011

7. Amendment in Section 3AA of Bihar Taxation on Luxuries in Hotels Act, 1988 (Bihar Act 5 of 1988).

- The words "a commercial hall or class or description of commercial halls" shall be inserted after the words "a hotel or class or description of hotels" in Section 3AA of Bihar Act 5 of 1988.