Section 18(2) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971
(2)Every nomination paper presented under rule 19 shall be completed in Form II:[Provided that a failure to complete, or a defect in completing, the declaration as to symbols in a nomination paper shall not be deemed (o be a defect of a substantial character within the meaning of sub-rule (4) of rule 23.] [Added by G.N. of 8.9.1978.]
