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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(5) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(5)All stages shall be of sufficient width, as is reasonable in all the circumstances of the case, to secure the safety of dock workers working thereon. In particular, no stage at a height of 2 m. (6 inches) or more above the ground, dock bottom, deck or tank top, shall be less than [30 cm. (12 inches)] [Substituted by S.O. 75, dated the 18th December, 1965.] wide.