Gujarat High Court
Balashanker Maheshankar Bhattji Since ... vs Charity Commissioner on 23 April, 2018
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/FA/1318/2010 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 1318 of 2010
With
CIVIL APPLICATION NO. 1 of 2018
With
R/CROSS OBJECTION NO. 80 of 2011
In
FIRST APPEAL NO. 1318 of 2010
With
R/FIRST APPEAL NO. 1319 of 2010
With
R/FIRST APPEAL NO. 1918 of 2008
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SUDHANSU PRAVINBHAI BHATJI
Versus
SURESHCHANDRA CHANDULAL JAISWAL
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Appearance:
MR DHAVAL D VYAS(3225) for the PETITIONER(s) No. 1,2
DS AFF.NOT FILED (R)(71) for the RESPONDENT(s) No.
10,11,12,13,14,15,6,7,8,9
GOVERNMENT PLEADER(1) for the RESPONDENT(s) No. 5
MR AN PATEL(597) for the RESPONDENT(s) No. 1,3
MR C B UPADHYAYA(3508) for the RESPONDENT(s) No. 4,5
SERVED BY AFFIX. (R)(67) for the RESPONDENT(s) No. 2
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 23/04/2018
ORAL ORDER
Put up beyond vacation as prayed for.
(BELA M. TRIVEDI, J) TUVAR Page 1 of 1