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Union of India - Section

Section 4 in Additional Duties of Excise (Goods of Special Importance) Act, 1957

4. Distribution of additional duties among States.

- During each financial year, there shall be paid out of the Consolidated Fund of India to the States in accordance with the provisions of the Second Schedule such sums, representing a part of the net proceeds of the additional duties levied and collected during that financial year, as are specified in that Schedule.