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State of Haryana - Section

Section 27 in The Haryana Transmission and Bulk Supply Licence

27. Introduction of Competition in Retail Supply.

- 27.1 The Commission may, after consultation with the Licensee, Distribution and Retail Supply Licensees, Generating Companies, Central Transmission Utility, Regional Electricity Boards and such other persons as the Commission may consider necessary, including the Licensee, formulate arrangements for the introduction of competition in Retail Supply in the State of Haryana
27.2The Commission may issue such orders modifying or amending the conditions of this License as it shall consider appropriate for the purpose of implementing the arrangements referred to in this Condition 27.