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State of Gujarat - Section

Section 7 in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013

7. Name of Eligible Bachelor’s Course in which Admission may be granted.

- Subject to the fulfillment of eligibility criteria and such other conditions as prescribed under these rules, a candidate who has passed the qualifying examination as shown in column 2 of the Schedule I shall be eligible for the admission as per the courses respectively shown against it in column 3 of the said Schedule I.