Madhya Pradesh High Court
Dr. Amita Mahor vs The Vit Bhopal University on 1 September, 2020
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-12354-2020
The High Court Of Madhya Pradesh
WP-12354-2020
(DR. AMITA MAHOR Vs THE VIT BHOPAL UNIVERSITY)
1
Jabalpur, Dated : 01-09-2020
Heard through Video Conferencing.
Shri Ajay Mishra, learned Sr. Counsel with Shri Gaurav Tiwari for the
petitioner.
Let notice be issued to the respondent on payment of process fee
within seven days, returnable within four weeks.
Learned counsel for the petitioner is also at liberty to serve the respondent through the official email id.
List after four weeks.
(SUBODH ABHYANKAR) JUDGE mms Digitally signed by MONSI M SIMON Date: 02/09/2020 11:20:16