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[Cites 0, Cited by 0] [Section 72] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 72(1) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(1)An employee shall strictly abide by any law relating to intoxicating drinks or drugs in force in any area in which he may happen to be posted for the time being.It is also the duty of the employee to see that-