Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Union of India - Subsection Section 45(j) in The Wealth-Tax Act, 1957 (j)[ Mutual Fund specified under clause (23-D) of section 10 of the Income-tax Act.] [ Inserted by Act 4 of 1988, Section 158 (w.e.f. 1.4.1989).]
