Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(2)(ii) in The Orissa Housing Board Rules, 1970

(ii)a half-yearly report for the period ending on the 30th September and the 31st March respectively in Form X showing the collection of rents and instalments in respect of the houses built by the Board to reach the Government within sixty days from the close of the half-year to which the report relates;