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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(4) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(4)In a transport vehicle, other than public service vehicle, the generator shall not be placed forward of the rear of the driver's cab and shall be insulated and have the clearance as specified in Rule 11 :Provided that in the case of any special purpose vehicle, the authority may subject to the provision of adequate means of egress for the driver (such a hinged canvas tilt or overhead flap opening (specify that the generator may be placed level with the driver's seat.