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[Cites 0, Cited by 0] [Section 37(5)] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(5)(ii) in Birsa Munda Tribal University Act, 2017

(ii)the Board, before passing any such Statute taken into consideration of its own motion, shall ascertain and consider the views of the officer or the authority concerned and the opinion of the Executive Council.