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State of Tamilnadu - Section

Section 39 in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015

39. Linkage with other institution detail

Name of the institution and help received from them
(i)Food
(ii)Recreation facilities
(iii)Medical facilities
(iv)Technical education
(v)Yoga and meditation
(vi)Others
I declare that the facts mentioned above is absolutely true to the best of my knowledge.Place:Date & Seal:Signature of the ApplicantForm-II[See rule 3(4) ]Inspection Report