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Patna High Court - Orders

Prabhat Ranjan & Ors vs The Bihar Staff Selection Commission & ... on 12 July, 2016

Author: Shivaji Pandey

Bench: Shivaji Pandey

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Civil Writ Jurisdiction Case No.5442 of 2013
                  ======================================================
                  Deepak Kumar
                                                                         .... .... Petitioner/s
                                                    Versus
                  The State of Bihar & Ors.
                                                                        .... .... Respondent/s
                  ======================================================
                                                      with
                                 Civil Writ Jurisdiction Case No.5993 of 2013
                  ======================================================
                  Prabhat Ranjan & Ors.
                                                                         .... .... Petitioner/s
                                                    Versus
                  The Bihar Staff Selection Commission & Ors.
                                                                        .... .... Respondent/s
                  ======================================================
                  Appearance :
                  (In CWJC No.5442 of 2013)
                  For the Petitioner/s    :    M/s Ranjay Kr. Singh and Rajesh Kr. Singh
                  For the Respondent/s      : Mr. S.S. Sundaram and Smt. Namrata Mishra
                  (In CWJC No.5993 of 2013)
                  For the Petitioner/s    : Mr. Shiv Kr. Prabhakar and Arvind Kr. Sharma
                  For the Respondent/s      : Mr. Lalit Kishore, S.S. Sundaram and
                                               Prabhat Kumar Singh
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                  ORAL ORDER

12   12-07-2016

On perusal of the report submitted by the Commission it appears that the expert has given his own finding with regard to correct answer, has not dealt with anywhere the objection received by the Commission, raised by the candidates, who appeared in the examination.

The aforesaid report is being returned to the counsel for the Commission and whenever there is necessity, the counsel for the Commission will produce the same.

The counsel for the Commission submits that he will Patna High Court CWJC No.5442 of 2013 (12) dt.12-07-2016 2/2 take instruction in the present matter, making prayer for listing these cases on 15th July 2016.

Let these cases be listed on 15th July 2016 at the top of list.

(Shivaji Pandey, J) Mahesh/-

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