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State of Madhya Pradesh - Section

Section 24 in The M.P. Homoeopathy Council (General) Rules, 1976

24.

(1)The President may allow representative of the press or other visitors, the number not exceeding five at a time at a meeting of the Council. The Registrar shall issue permits to the visitors including press representative for admission to a meeting on the prior permission from the President. The press representative or any visitor shall not publish any report on the proceedings except with the prior approval of the Registrar.The visitors shall withdraw from the meeting, at any time, if so desired by the President.