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[Cites 0, Cited by 0] [Section 299] [Entire Act]

State of Rajasthan - Subsection

Section 299(a) in Rajasthan Municipalities Act, 2009

(a)compromise with any person who in the opinion of the Municipality has committed an offence punishable under this Act or any bye-law thereunder and on such compromise no proceedings shall be taken against such person in respect of such offence;