Bombay High Court
Armin R. Panthaky vs Rohinton Panthaky on 14 September, 2023
Author: Abhay Ahuja
Bench: Abhay Ahuja
KVM
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7 - PS 20 OF 2013.doc
IN THE PARSI CHIEF MATRIMONIAL COURT AT BOMBAY
PARSI SUIT NO. 20 OF 2013
ALONGWITH
NOTICE OF MOTION (PARSI SUIT) NO. 6 OF 2014
ALONGWITH
NOTICE OF MOTION (PARSI SUIT) NO. 10 OF 2013
ALONGWITH
APPLICATION NO. 311 OF 2014
IN
PARSI SUIT NO. 20 OF 2013
Rohinton Panthaky ..... Plaintiff
VERSUS
Armin R Panthaky ..... Defendant
None for the Plaintiff.
Ms.Zenobia Irani for the Defendant.
CORAM: ABHAY AHUJA, J.
DATE : 14th SEPTEMBER, 2023 P.C:-
Ms. Irani, learned counsel appears for the defendant and submits that the advocate for the plaintiff has met with an accident and some time be granted. Accordingly, list on 30th November, 2023.
2. As this matter pertains to the Parsi Marriage and Divorce Act, 1936, the presence of the delegates for Parsi Session would be necessary.
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3. Accordingly, the Registry is directed to issue notices to the delegates for Parsi Session which is fixed on 30th November, 2023.
[ABHAY AHUJA, J.] ::: Uploaded on - 16/09/2023 ::: Downloaded on - 17/09/2023 00:16:16 :::