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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Jharkhand - Subsection

Section 81(1)(d) in Jharkhand Panchayat Raj Act, 2001

(d)by doing cultivation in any grazing ground or other land in an unauthorised manner, may be punished with such fine as may be enacted by the government.