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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of persons in the Engineering Cell) Rules, 2012

(2)On receipt of applications under sub-rule (1) above, the Member Secretary of the Committee shall prepare a list of all the eligible candidates and shall place the same, along with the Annual Performance Appraisal Reports and other Service Record of the candidates whose names are included in the list, before the Committee. The committee shall select candidates equal to the number of vacancies likely to be filled in and place them in the Select List in the order of their merit:Provided that the Committee may, if suitable persons are available, keep on reserve list names of more candidates up to 50% of the vacancies. Names of such candidates may be considered for appointment if such vacancies actually occur during the same year by creation of new vacancies or if candidate(s) appointed from the main list do not join:Provided further that the Committee may recommend names of suitable persons suo-moto, if suitable persons in a sufficient number do not apply or do not get selected.