Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(9) in The Mines Rescue Rules, 1985 (9)No absorbent charges, chemicals, self-rescuer and gas detector tubes shall be kept at a rescue station, rescue room or belowground mine for use beyond the expiry date, which shall be legibly marked on the boxes thereof.
