Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 424] [Entire Act]

State of Goa - Subsection

Section 424(1) in Goa Prisons Rules, 2006

(1)When such functions are held inside the Jails, non-officials who are connected with the Jail Administration, non-official visitors, members of the State Sentence Review Board, and the like should be allowed to witness but not preside over the function, nor address the prisoners.