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State of Jharkhand - Section

Section 127 in Bihar Education Code, 1961

127. School counsellors (Guidance Masters).

- The School counsellor is responsible for giving proper guidance to students in selecting the appropriate course suited to their abilities and aptitude. He shall organise and administer the guidance programme in the school to which he is attached. The Director of Educational and Vocational Guidance will continue to give him technical guidance through the head of the institution.