Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 86 in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 86. District Co-ordination Committee. [Deleted by Maharashtra 41 of 1994, Section 146](2)Validity of Proceedings
