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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2)(d) in The Orissa Panchayat Samiti Act, 1959

(d)[ * * *] [Omitted vide Orissa Act No. 20 of 1995 (O.G.E. No. 1447 dated 21.12.1995).]