Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 8] [Entire Act] Union of India - Subsection Section 8(1) in The Trade And Merchandise Marks Act, 1958 (1)A trade mark may be registered in respect of any or all of the goods comprised in a prescribed class of goods.
