Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 97 in The Border Security Force Rules, 1969 97. Summing up by Law Officer .-After the closing address, if there is a Law Officer he shall sum up the evidence and advise the Court on the law relating to the case in open Court.
