Section 3(1) in The Chhattisgarh Sthaniya Nidhi Sampariksha Adhiniyam, 1973
(1)There may be appointed a person to be Director, Local Fund Audit, Additional Director, Local Fund Audit, and the following category of officers to assist him, namely: -(a)Joint Director, Local Fund Audit.(b)Deputy Director, Local Fund Audit.(c)Assistant Director, Local Fund Audit.(d)Senior Auditor, Local Fund Audit.(e)Assistant Auditor, Local Fund Audit.(f)Chartered Accountants, as appointed under sub-section (5) of section 3.
