Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Karnataka High Court

Smt Rajamma W/O Late S Krishnappa vs Smt Hanumakka W/O Late Thimmaiah on 13 December, 2010

Equivalent citations: 2011 (1) AIR KAR R 919

Author: Subhash B.Adi

Bench: Subhash B.Adi

*1.

5*: Tim Hm:-i mum' 0? Kamza*mm ant' §£..;?§§§:;;%RE m'r*EB ms Tim 13%! my 5%E5.,}£)j E}CE}--1§£fiE;?sf .fi(1:L's;%._ TEE Hmram gm. firafiag s:3.aiHA:s§: §51;;z;»$1 Rmuum ms? 5P?EA§..2§Q--\2_§§§!§Q3v5.{QEEC3 BETWEERE V b 1 Wm u z%.;9i3a*aj REED R; A'?

BEGUjR"i'§C}E;_§;I% . I B.§}§{}Al;C}EEE" *";aL:3K 5?: mg gm ' s;:.f;::.;m', S'Ia:Ij"§ISHN.APP£s A<::3gE£é mam? 41'='*fE'ARS " 9;; AT Eammxmm mmaz % Emma :~i:."sz31,:

X .8'fi;{€:G5}%I3_.'3RE;' TALEEK 3?: mg 32: «.1&§mzz ::Hm;A @ mfimw A SIG S Kexsrmaypa 3 3:335 ABQEYF 3? '$2338 _ g'_Ai'Z' K GAm muss % ..._' _1E5NQ2EI'ORE scum "£51533 5?; my 33E€{}UR HEEL! KSM $UG¥.3'R'A D! G 1&1? S I*$§SI*§é".Wfi.

AGED AB@)'T 33 YEARS R] A'? KORA1%RGAI.A VELAGE EEGQR RQQLE Bfi.§G:%LQI§E SGUTH TA§gUK 571 139

-53..

15% VEJAYA @ VIJAYIXIAK 8% D? G1 L933 S KRESEWAWA fifififi fi..%'I' -43 Yfifififi £21953' xcxmmama Vfl,L;.'--'s;€§E-4 ' H % BEGUR HGBLI ' ' ' BAKGALORE mum TALIIf{«.__S%1'iQ§ ;£: *». = am mzzzvasfi S/G WAT KQRAMMGAIA V'If;Lt§.'€.3eE, Bmiira HGBLI B£sRG&LORE T:§Li;l'§{ 5}?.1&1€39 we LATE.'EIAE2%Yf1;'¥f;P?*a % t % mam gnaw? 56-,Y'B§A}:?2Sa '~ R/AT M: 2;::1=a* mam am Eé='LQ5'3K,"'K£3R.1%I§£«@i1'€€£2%I;£;* « arm Rafimahm am a~{maK:}M&§"TvT%%_ "

3; G LATE :%ARgYAz§A?:%a AGE11'?'r%B(}¥3T 3%} 'iififififi WAT I*IC1'-323.', QED *1)' MAIN RGAD ELQCK;§:T}&§<?A}s%G81..fi, « . % X miss 'L1'-':33 I€AmYA§AWR "msm 5.8%? 23 mags R;'§S" FIG Qfil, 2H3 'D' MARI RG53 = ~ .T mmx, xamwaam . E%@é;L<3RE«§5 SR3 %AVE2E§ KUMAR S} *3 L&'I'E HA.RfiYfiL1€A?R§ EGEIE fis.B&¥T 25 YEARS Effi? E30 2131, 2313 'D' mm RGAE $'FE'I BIKE, KQ §MA EfiR"GfisLGRE~95 3.%LLAR".E'S {BY SR: 2' rs: §'ZSE-iWA§A'I'HA, A322,; am HAN1'.§MAI{KA W39 LATE; Tmzaiax-:1 mm mmT an ¥Efi.A;?$"' {arms was I'-2EF'I'D. aaama LEGAL REPE $E§TA2'I¥Ej 422., gm aawfimama i.§;;13§§'§3EvR mrmfi 8.l2..2fi1€¥}~ ' _ am %% % wgc 'T. aama; 1fF.§§F:R$--"_ % smksfiaNT@mmaa% L:"i'm K"T.§5$fi??fi".%_% M . 3321;-3 AB9Lfr%43a?fYE:a§§s [swam mxmmpm; 'BY ma LEG»Af:.VREE?@$§§BiT1%.'I*fVE ~34 jam PABMA' .. ma QRBER Emu ..... .. v "

~ % E{Q5I;.;%;_'£'E K '1' fiasama "':%G'$£§v§.EQiIT 37 YEARS . maarm mm mm K T msaama;

AGED AB%T 29 YEARS KUM GEETHA SIX 3 LATE K.'I'.DASAWA Afififi 5.8%}? 3'? YEAQES ? K§M D! O LATE K.T.EA$fiWfi !§GEB %&.}"F 2% YEARS ALL,am mar Kczawmm mms} ' % k BEGUR HGBLI, BAHGMQR3 fraLm:% % 2 A mama; » _ V k RE3F$E €_:I3E §'I'S (BY sax M Javspaamsa kfifizéimfzfanv. 'I?"'C§R'"

Rmpe:y&a:}.'£:-2, 4-3?} " I if ; ms REA :3 FEED-1Ij;*G' $1 R/W SEC.96 GP CRT: A€:§A:f€.$fr gmmmzwr AN9 EECREE I31fi.'TE§:§.9,€};§.. $33835 r;:=.£5., 14131/IQSU GR fim ms 9? 'E,'.I§+'IL'=_J{!I)GE§ BAI*EG&LQRE cm DE£QRE.Ei'N'£Z.§_ Tm ,_SU¥F._f'j{Z%R mcmmnien GP' TEFLE §;§m€I3;§;TORY E~I.JI.I2~Ic'rIr3N Arm GH FOR AQWSSIGH TEIIS my, c0am *1* ssrwsaw mm Fonmvmcs-:
JEDGMEET ?m by the J@& mpfifintativm {sf % R9,: and defenaiant Hm agams' t was in 9.3. 39.2431/1933 dateé gamma an the kj * ms cf the XXIV Additisenal City cm Judga, Bangaxm
-5...
2g Paritm are referred as par their trig}. Cour-1.,
3. The suit is em £'3r':::§;x*:§§=ar§£;i0V--n gf $121': schcdula 'C' prapgrty iggfiznstian the 'V zzziauflmrised emwtructien cm' guiti'"é::}*.§é},c!é.;1g;jvL.._f§f3;'. and for p?cssnms£::nf:n;'5 and seam.

is that: ysmperty }3a.10% :Q%k:;1_m.§%»;s3 a2m§n as 5.30351? in mm}: sketch phint and degcribefi as 'A' maeasurixg 35 faet East «-v Wt and 44 ce3nsistit1g af é éankams mud met' arfi vacant ma, bemgm :3 the gimme % %% faflwr Lamammx. ma saicl Lakishmaiah mm danghm ma, areamm am aamzix-mam. $6 amt}: af Lamkmaiah, his fiaughtrsra gczst dévfid the safl gmmrty. 'A' asgimfiuie pmperty fell to film abate of hiumr am 'aha hangs lying ':3 its r%'%?

~51»-

smzth frail ta Ye}}ama's sham. Mm$ a sun by mm Gali E~§a1:zz&pm and a I-ian&km, ¥ ham! We sang and Xrimhrlappa. After 'rim V chfldfififi Gals: Eianumapm and hm' p*1'e@*t2ies and ham:-3 in 3 :5: V schedula pmpverty. . 'E:}érrawed;

manney from Y 'é    ané
Krishmpm    dmd dated

m2.1éi:?c;-- "'an& zarmnmppa filzed Q3. R¢A1!EQ4Ge-_¥3~1 131$ at' H Munsfi', amazon fer axfi the said suit came ta The deucrrmtal amunt was Kfimhzxappae §&mfir wanhfi ta . 'A' scheduln promiy ta Ems: ciaughterr % !?n1:2::13akka§ fiat §uE1.1x:en*' amakim éied wf:;r&ma1r:1ng' the ~ gfi. Hewem Gaii Eiarzumapw §X%tZ':1.1'€'$d rsgiséemfi gift éfi dafiad 16.-E,1§S-'3' in rmpvect as? '$3 acimdufie pmwrty. fian wile wag aigayirg fim aaié 3.3. 1973; $21 2.»12$:9?5 J Hafi amid a ymtimx of hm 35 fmt East: T16 West afi 22 % %%*¢k%feg€%%%*%:szm~:1z is Seuih aammm as mags? 3:; gm % sigma pmauwa azumwgm the piaint in favasur at' iim plairztfi' arse: yéaintifi' was put 31:1 3;'...

psrswfyr aa abmiuta zwmef by firms esf 'rim aaié $73 &%§. 39% 'rim § ty in fawmur 9? mm Rfifidy unfierr a r@'$'i::e::*& ask dmfi. with _ pzzrcfizme. Suhaxmaxztly, abs .. 'w pmmiy {mm Gurxmzzrthy am dam: 25.5.19m;

saéapm fim; 0.5, maaflmr Eaxitakfi far " ywagaaaaémn axfi fim amzzwt, Sim _ Ayxm' S': wiuch' } an 2€c.'?3; 1§?: am 2314:. mm same; gm R"QJu%§} cf fisaeasiazl af {Em $ Harxixmakka 2:3 rmidixg in ;- yoriian sf tha pmmrty. ?&_t§n?ei§ abtainefi v _ gm: Z V};s2;:.1:.... mmmmtian,

-8» iiccrzm fivm 'iffiiage Faszchayatkx ts: put my wmwumhfi an the partisan pur:::}med by the pfiaintifi' had gang ta Kfiawaiaafli taluk in brérzg bank his mc:ti*mr;;$Vife .Vti2;-fié "

dcfanfiants imci mafia an mmuflmrfieé mmfluxfifiun' 2 . L' af auit ?I'(3p61'£_'§i' in arm E33: ta mam arid 16: aa feet N¢:;£i:%:¢ 'return, plaixztifi gfigéyiiiiaiao fiieé; 3 mmgiaint ._.'E::ef:2re the Foiim. The mnaam gc. maaartaxdxsg that V 'V V But: the handfi mmpieted the urmuthtzarisafi 31¢ piafisztiffs abaame. I-{amiss aha Quit camg in he ffifid.
5. m an sm:"viae af aummnmg tmnimtnaei tha suit by filim written? statemerziz, izitar afia mntazzdiag tfxat zuséar the martgage éfi dafed 1fi,12.1'§2Q Gaii Hagxrezmym, mulfi 11$: nwftgws crztim suit gzmgarty in ..... hafi Em fight m L wag mt ézgpaaaiasssm nfthe suit pmpe:-ty. The buizasng _ .. ésfigé by tha Paawhayam cawt aemzfgr any tifla & A' %i%w%%':a2a2nfifi am watt mm-ty. By mmdmn: an _4 t1mjwritt:e:1 stmmenz, ma derenaam 933:} a}a'7m&d mt suit is net maintafimbie in vim :32' 'am pmviaiarm oi' ~§~ fawur af Sadapm mad Krislmapw. ?r%¢nt.'.§f;xit:'f';§§~'--%%,. $:'.':}'1ed?J;3E praperty was the subject mattaztwafé:
Nc;m1;:9w-41. Rs Gali f*Imu:::J;$;§paA_ mm 3f the mztzire 'A' aciwule rm pm-1:, Hanmkica am suit praperty undaar :1-gg 133.1954 wacutw W said gfit am datefi 1a;s.i ks:s4 deed dated 26.51966 Rwdy are mks:
ham 'Pffé>:£f5;§£1t';:;§}f'é?.;11aadu1a promrty was mt gm aaawct Ra.6e'.}%i58 filed by Saéappgz; agaimt 1*-ianikm, in fawn? azzf me piaintifi". Sims Mymra {?er$anaE am? Mhcaflanmzzsfi {mm Abafiitian «-19» Am, Q54 { in shear: rcfarred as Act) 33 am piamtfi had mt: appiied. 5:22" flat af nccumztq @hm £22:
the suit prewrty as: such suit pa-swrty the State. I-{mm the phintifi' dié get " 1:112 suit achadula prsmty.

a. During the.  * 
(3% an §.1(}.19"78  ané. 5
daughifimfi     as lgal
   9359 died an
24a5.1%£3   Wéffi aim
};::I~a1§ht "¢3.z1"    crder fiamé 2''?'.'?. 1%&
The W an ?.11.2Ga1 arui his 1351 @1123.' bmught an rward on }..5.2i3G5. vgsm an the abmm pzzaaiw, rm tria} cm-t
3.. fifhafimr tiw plaifififi' grevw his zitla an the gsmrtiaan :3? prmiaw He.3;QE'-3 esaf Km"

-13.

vmga am mmsurm 1% V3 3: g $2 M f _ £1: ;3}ain?s gkateh 'P 2' Whefimr the mmnffi' mndamry ixgiwmfian prayéd i'i":%A:*"?* _ . 3

2.. Whether mg p3;air:.§£E_ §é.r;§t1e.={f paassessian sf p}.aiz11:. "Cl" 42 Whfifimr the ta iéfiiéséfze fimfigs 1} » '.

5, Te what f§}*ic§fa mtgtgaa :9 6' suit Aways arm 2.3.3. 2Imo4; as amt.

uaf §:5if' V#1.2i*I: pragwrty is "3. yrmvm that the ; xaghz gf p3a.imi§' Ems beast: axu*mgm's§;m ' %%L'm::icr.%§.h¢ 0:" tha imam £;.'bo1i'£ion 153%.. "1 "SE3 mether Eianzamakfim was ' as ' gxm fie P35 'wma markm 321:: ha' évideizxm, S, iiarayarzaswamy azfi Ra.ma::haz= ware ' mm 911$ 2 and E3531 ta ilfi war: markm in that evfiarzacg. Thaa 't:ris.}. Smart émfi fize suit mu' éateé 527313.}??? R the Eaié ..12,..

Judgmnt am Emma, ma fiefemflanés prsfm.-'rad REA .3a1;2w§ The ma apmx was alkswafi mattxsr was i£ 'Ema Cmirt haci @1731 Ccurt ta @393 an oppurturfity rm ant wheféxer the suit nmir1ta2§mb}3 in vim (If the fig % Manikyam sea. 1%. 'g':§s3;%i KLJ 323 mifi fiiawge vi" the %, fifmr c:;;n;§¢¢§;:g3;a1gm& tag mm 33 rgarag mg cwzzsifiefafi ethw by the §m%ed wiih mats dsciarifg fiat ':;%.'.*.ii¢ swan? atrf 'aha ?&.§21t 'Q' acmatiuiest }.".&ndmm were éirmteé m ramvée tha ' put up an ihe '§' saimémfm §r=c3psrty " ipoaacsaimrz fif the saw: tea the §§aim:i§ v:=*itE1in thrw mnnfiig fiam 23% data sf the 2. 5 caf a kad?m taazmrzt, fir & -j

-33"

'§}'5% Jafigmcfii and Bmrm; 213$ cissfmcianis am in apgig ES' iwnaé mama} fer the appafiants a:.%.hmr§'?'7.:i§%:'s'b.7"» ma mxii is mt msémainabic as ti1=&.j§:r::}_§;mr€,jg"§€*'aé'_':®;%£v'{:f 'V Jaéi ;mm and by virttm nf the gamaggxgnggi ifirwnal ané Miaesilamusfi fi;.?b§i_ii;i§$_:*1; % the gait $s::hed:_1]ze sm§(§...;§%s_'bm§' fiéw frem 335 .e:*w2.zfis@&$téi:caa;'-- "%:vl*;r:,a-..:*.. '°pr¢e§@ca:::ss¢:z*s~=ir1- 3:11:33 {if the far rfiiafiatinn 3f the we-ugsazfwg "é§i:.it by; them withémt {ha aftsze rsgm ia mt ménmmm, 'Ta_§_z_ he reiied an fizz pmvisinm czf saifi Act and. aubmiimd that magic-:;:* * 3 grwr is rgmnfiezfi an 'aha Tribumi m gm xtaturva arzzi histmj; Q? 33;: megs in Q texzamtg a tarmt, $2' the hcsfifiar sf a mixaér imam uzfisz" fiwtiam afifig? mzé, $9 3% aifif} raiégfi ax; 'SE16 £26:/'r _. _ frem«é§e:zssid¢rafi;:rzv§n«z1:&;z*i£s 'P 2 af Smzlapm mzfi Euafiappa is am: fif A Gali Eanumappa mxd Harzmkka am A am aim: and are the chsiam szf Mummmm is am sister af mmmma. "lg...
KIA} 323* "% Civil Ceurt mrmi éwfie 'Sim am tbs p}aiz1fi*Ein rmpwt ar the mm Iazzd ma Etha m-.a.:% am igmrzm thc msmamn at' am d¢f¢:1L;é__i.{é;;:§s;::: & $1. In tw light sf by the laamefi mmmcl fmf that arise' £9: "

L A' in 351% of the pmvisiazfifi $3? time: ~.. .. _ 2, 'fimtiigr tli+;e--4.$t:*is.1§eé:;;*t«§i1égm¢:2t and Decrw Iaciw are mt in ciisgutsss am fiafazazianm 1 Gaii :2 am the fifififififldaiifi sf 5%;

in wsfiwsifin 3%' the game; :: "'~......v.3'fag?3;' rmrfiaé' W aha mmyetmrit that ;

. sf 'six 31.1%: sslmfiuia 'Ex' pragcrgz has kwarm:

2: is r aha mid €113 gmperzy in Eawur af figfig that is '£115 dwéaafiw. piairiiifi' uzzfiaf a regigisarwg mg daaafi dated 2.:2,:9?5k
- 17,.
'wrfifimz afamflzssfit rm £23 (3.8. E*¥s,6rG4;'1§é8 is praausea at EELPZ5. it ia aim: mt éimgut-r.=._fl agfiimi {ha dismisaai af 'ah: suit am by agmg wag 23m in ma. I§'o.?3/?':'§;"am{ "
was ajisa fiismimad by §u§%¢§*:_ 3§3J;§'?'.'3 as per E;§.P3.3. 23 am: am: sadagpa, W§':i%'.'3..3$Ea:'fi za%sé E11ms' éeEf"a gama" t mm he-grn:=.ge in my favcmr by haiéirzg fl*'mé §§..a.. ::1.1Vm ,§ 3} die awnar af 'tzha wit .§.:s~. a:i5.T '8f&..1fl§?'?3::::'E--s.ufa the éaie 3:' Judgmm; in gag, W \ mum-mam and am immasamzy gm: a mm cm which, 11¢ 31% md 51 auit ahawfi that the mrmmm: made 'a; the was jug: éasaafsam the: wit, Tim trim}
- mzmiderkg theaa maméalg has helfi that; afzle as? M§1'1$ pmntig is @311 mmhzisrm big; virtua af me earfigr ~1§~ E213 fitia :32" Ehvs mama? sf 3'13 piaiiztifi' iay PW-3;, am 43213 is xmtafiiafizsad by éocumanmxy widence E:v;'I'~'3Q"'*I;&,.Vi"§'z.":%f4'>E;._V:1'}' em :3. Ra dmzbt am ma: mug: has gm dlxgmzsaad an tlwse agmmna;?gzu: fizfiitg 33 is that titla sf ihe have rm': wmfiucnfi any tn si§1#:§:°9;*,:'§7afi§§tV';' L' pasaasaimn by sértuc gt' Except ' " rim: they they have not pmaiueaé. 311:; Qiiaér I .V V' ' 1£'kk.%j:: iaf tha plaintifi" that in his tfiza encraachw upan pmmrtyr sf j §mfi ah3@*t1*zewidmfma:::fF§i'---?;. Evengn rmarzgifiamatfiwn sf time § Z éfi mt find that «s»g,, mg}-
eengwusfien, thc piaiatéfi' hm asfakfishai that he is: emfiflsé fior mrfiamzy irfiurmtimn sf azfaatzzre am 333% for pssaessien, 3%. Emafar 3.3 m.a.iz1tair:abfiity af 3&1': K is neaeasary in refer tn the Chapter-E $2' ma Act deals L? in the State atfi $3 5 tn 1:113 w;2s*;r.eaqé;ifi%--;'_s::'_g;f' an mm is: {in Stats» A5 (E) 0f 3a:::ti::<r3.~3 333 ugh' mg *%mti;rg in the mam' dar cemmurzai laws, Lzmtfitiseateé ' asamaw. er mt; waste @3ds;, yasture arfi mnsrm, quarw, riwsxra and mam and migafinn V-mrfm, fmimxias ma 5 am: cease amfi be amiad atms1u.m§y in am Stats ?E.ka; fim finm. ail §?&flE= fie. par filauaé fie) ezf sufi-swfien E13 Gf Secztfmzz-3 the fmmdar $ha}3¢aaL3e'm§:av2any§1&h&m§iz1fi}1e3mmct}1&' than tiifi §.f1?.:$f%'€3 gig saiasd by car mafia? 'rim prexésimm «%€& gr -
. Q; which *mmm§aue2y hefnm the am » §§1.m_,f<' A' H Waste mm, gczmal u % rmirm, quarwg, rifi, afiwm, V _» irrigaifmn wrarées ; {ii} §'*'1*s\:y ariy perm; is enmea in 'am misnarsa uném wvggm» sf tha fiat, Cammumt sf srfitizg, right is smaégci in kaéim tenanig temxatg qamgzl Emmi m be mgisisred as: an Qmuwnt Smtiartw-4:5 and 6 refate tn: 'the ' :'ig?:1mi313:&;x3.c<£::2ft}'m}az:€i. .V -_ , 1?', Smficn-? refers Ea:-..f§}1e acfif' bizildzrg' in the holder afa 1'r: amt the Act is s:.pp§%Eab§é::.. " miner mm ta whimh the efimt an and firam the date 3:' :é§¢~::::aa m m ragistérmi as: an * izmiuéied in his :m2;--zmg* cztlmr t%3.a.n {£3 .- ? farm:
in raspwt af Smtierfi 6"? 5; am}. {iii} Eanda upm whiah haw baearz warm buiidizrm cwnsfi by any pamcn gather thm fin hakfieg cf 'aim mizrzsasx' $ Tim gravisimz fizmfera right ~24» appiicabm in rams': af bui1éi% ewmé by persazw grim' to tim caznixmg inm firms sf Swtien- 12 alga claariy mentiansg "' bzufi ing atftznar than the buxfiz.' 'ng '§ Sectitzzxs 7 am g, sitxxamd shall, with efiact on fiom gzf in ma person Whit) owd ftéfifara that data, That imam, zrgapgrgaxey the pagans it Wm vat with aurgh '??9§ IE3 azfi 12 abumatztly 1 arm: a nuszam ererisiaé. mforg Qaf the Rat: waufi 'aim: in a 'at in the hnfler Bf the minar 'icalras the case may ha, Tim pfeatwtien
-- '?';9;, 10 arfi 1? claarly h££3i'n+*:a;:§::a%s fhai the rgh" 1:3 as far aa build' sings arc V' -1 £4? they dis 2131: get ° ' had cmrzsamuenm {sf f_'Vah::;}ish af me mm' as 9%: in tha pemmzz $35' the aatfiecaae may be. Ef?.3'1a'£§$a%§ 22$ mtméqaienrze af vmfirxg $1' imam in the Statag wfil mt "E3- raquim is be aszemgmt by {E13 '§'ribura'-.~.f j j% mmifierafian mi' time pzrzavisifiiw, 3 End. juriadicfion sf am am new is nzfiftg-:§i1ss:15e§:1*'_.gE$_:%;:?§:;§i4:.~1r2;'£;;:s: x 333.12% izzvfiszeé in thia cram. V bet}: the fisuw in favmzrs {Irma £5 ms mgrit: in mmxsfiil far the: appe§a1'1Vf,s'. pasa tkm is égismissefié Huwmfier 1'29 fiféfif as _¢¢:s{§s* Sd/-' JUDGE ' _{§§$gu .. z