Section 2(g) in The Punjab Betterment Charges and Acreage Rates Rules, 1955
(g)"Board" means a Committee consisting of a Revenue Officer of the rank of a Collector and a Canal Officer of the rank of a Divisional Canal Officer, appointed by Government, for appraisement of the enhancement in the value of lands included in an irrigation scheme for the purpose of levy of Betterment Charges.
